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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of Karnataka - Subsection

Section 37(4)(b) in The Karnataka Public Libraries Act, 1965

(b)The State Central Library may, with the approval of the State Government, collaborate with Bibliographical Bureaux or agencies in India and undertake such bibliographical work as may be necessary for purposes of such collaboration.