Central Administrative Tribunal - Delhi
Bhadar Sain Chandolia vs Shri Durga Shankar Mishra And Ors. on 29 January, 2026
1
Item No.10/ C-IV C.P. No.685/2024
IN
O.A. No. 2479/2022
Central Administrative Tribunal
Principal Bench: New Delhi
C.P. No.685/2024
IN
O.A. No.2479/2022
This the 29th day of January, 2026
Hon'ble Mr. Manish Garg, Member (J)
Hon'ble Mr. Rajinder Kashyap, Member (A)
1. BHADAR SAIN CHANDOLIA
S/o. Late Sh. Bali Ram
Age: 69 Years
R/o FF-28 (3rd Floor), Mangal Bazar Road,
Laxmi Nagar, Delhi-110092
Retired as DTP Operator,
Government of India Press, Minto Road
2. BAKHSHI RAM
S/o Late Sh. Sunder Ram
Age 70 Years
R/ Village Banalag, P.O. Banalag,Tehsil Tuni Devi,
District Hamir Pur, Himachal Pradesh
Retired as DTP Operator,
Government of India Press, Minto Road
3. D. D. CHAUHAN
S/ Sh. Bulle Ram
Age 68 Years
R/o S-679 A, School Block, Shakar Pur, Delhi-110092
Retired as DTP Operator,
Government of India Press, Minto Road
4. GANGA SHANKER LAL
S/o Late Sh. B.B. Srivastava
Age 67 Years
R/ F-1001, Park View Spa Next, Sector 67, Gurugram
(Haryana)
Retired as DTP Operator,
Government of India Press, Minto Road
5. JAGDISH SINGH
S/ Sh. D.S. Bisht
2026.02.02
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Item No.10/ C-IV C.P. No.685/2024
IN
O.A. No. 2479/2022
Age 68 Years
R/o 34-A, Pocket B, Mayur Vihar Phase II, Delhi-
110091
Retired as DTP Operator,
Government of India Press, Minto Road1
6. Sh. P.N. DAUNDIAL
S/o Sh. N.R. Daundial
Age 68 Years
R/o C-11, 607, Gulmohar Park Enclave, Rakesh
Marg,
Nehru Nagar-III, Ghaziabad, Uttar Pradesh
Retired as DTP Operator,
Government of India Press, Minto Road
7. RAM KARAN
S/o Dhan Singh
Age 68 Years
R/o Village and Post Office: Kherwa Sonipat (Haryana)
Retired as DTP Operator,
Government of India Press, Minto Road
8. SHIV CHARAN SINGH
S/o Sh. Hari Singh
Age 68 Years
R/o B-45, Pocket 5, Kendriya Vihar II,
Sector 82, NOIDA (U.P.)
Retired as DTP Operator,
Government of India Press, Minto Road
9. THAKUR SINGH RAWAT
S/o Sh. Dalip Dingh Rawat
Age 70 Years
R/o RZ 1/76, Vinod Puri, Vijay Enclave,
Palam, New Delhi-110045
Retired as DTP Operator,
Government of India Press, Minto Road
10. TARA CHAND
S/o Late Sh. Jogi Ram
Age 70 Years
R/o H. No. 542, Gali No. 2, Shankar Garden,
Line Par, Bahadur Garh, District Jhajjar,
Tehsil Bahadur Garh, (Haryana)
2026.02.02
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Item No.10/ C-IV C.P. No.685/2024
IN
O.A. No. 2479/2022
Retired as DTP Operator,
Government of India Press, Minto Road
...Applicants/Petitioners
(By Advocate: Mr. Ramesh Rawat with Ms. Ria
Setiya)
Versus
1. Sh. Katikithala Srinivas
Union of India
Through the Secretary
Ministry of Urban Development
Nirman Bhawan, New Delhi
2. Ajay Kumar Sinha
Director,
Directorate of Printing
B-wing, Nirman Bhawan
New Delhi
3. Sh. Rajender Singh
The Manager,
Government of India Press,
Minto Road, New Delhi
...Respondents/Alleged Contemnors
(By Advocate : Ms. Annu Singh)
2026.02.02
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Item No.10/ C-IV C.P. No.685/2024
IN
O.A. No. 2479/2022
ORDER (ORAL)
By Hon'ble Mr. Manish Garg, Member (J) At the outset, learned counsel for the respondents submits that the directions of the Tribunal passed in the captioned Original Application have been fully complied with, and an Office Memorandum dated 22.01.2026 to that effect has been placed on record.
2. The said Office Memorandum is taken on record.
3. It is expected that the respondents shall release the amount due and payable to the applicant within forty-five (45) days from today.
4. In view of the above submissions, the Contempt Petition stands closed, with liberty to the petitioners to approach the appropriate forum, if any grievance still survives. All notices stand discharged.
5. Pending MAs, if any, shall also stand disposed of. No order as to costs.
(Rajinder Kashyap) (Manish Garg)
Member (A) Member (J)
/sm/
2026.02.02
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