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State of Tamilnadu - Section

Section 10 in The Chennai Corporation Engineering Service Rules, 1969

10. Training.

- A Probationary Assistant Executive Engineer recruited directly shall during the first year of his probation undergo training in works and accounts for one year or such shorter period as may be fixed in each individual case. His pay during the period of training shall be Rs. 225/- a month and the period shall not count for increments in the time scale of pay for Assistant Executive Engineers.