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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(3) in Bihar Ward Sabha & Ward Implementation and Management Committee Conduct of Business Rules, 2017

(3)It shall be responsibility of the Mukhiya and the Panchayat Secretary of the Gram Panchayat to place proceedings of Ward Sabha meetings received from the wards situated in the Gram Panchayat in the next meeting of Gram Sabha. Gram Sabha shall deliberate upon the recommendations made in the proceedings of each ward and make recommendations to the Gram Panchayat for taking appropriate and necessary action in this regard.