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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(f) in Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007

(f)The lessee shall not undertake any work that may damage or reduce the yield of salt from the leased plot or destroy its future capacity of salt production.