Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 119 in Motor Vehicles Act, 1939 119. Punishment for abetment of certain offences. - Whoever abets the commission of an offence under section 116, 117 or 118, shall be punishable with the punishment provided for the offence.
