Calcutta High Court (Appellete Side)
Bikash Chandra Bera & Ors vs Madhusudan Das & Ors on 21 July, 2017
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 21.07.2017
srm F.A.T. No.286 of 2015 (CAN 1280 of 2017) Bikash Chandra Bera & Ors.
Versus Madhusudan Das & Ors.
Mr. Hiranmoy Bhattacharya, ld. Advocate Mr. Saunak Bhattacharya, ld. Advocate ...for the Applicants/Appellants.
On the prayer made on behalf of the appellants, let this matter go out of list for the present with liberty to mention.
(Debasish Kar Gupta, J. ) (Md. Mumtaz Khan, J.)