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Calcutta High Court (Appellete Side)

Bikash Chandra Bera & Ors vs Madhusudan Das & Ors on 21 July, 2017

Author: Debasish Kar Gupta

Bench: Debasish Kar Gupta

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21.07.2017

srm F.A.T. No.286 of 2015 (CAN 1280 of 2017) Bikash Chandra Bera & Ors.

Versus Madhusudan Das & Ors.

Mr. Hiranmoy Bhattacharya, ld. Advocate Mr. Saunak Bhattacharya, ld. Advocate ...for the Applicants/Appellants.

On the prayer made on behalf of the appellants, let this matter go out of list for the present with liberty to mention.

(Debasish Kar Gupta, J. ) (Md. Mumtaz Khan, J.)