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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1) in The Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976

(1)Scheduled Tribe and Scheduled Caste candidates appearing for examination/interview for Class I and Class II posts will be eligible for reimbursement of train-fare by second class/bus fare if such fare for journeys to and from the place of residence to the place of examination/ interview exceeds rupees twenty.