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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(1) in Tamil Nadu Village Panchayats (Devolution and Delegation of President's Function) Rules, 1999

(1)Every order of delegation made by the president to the vice-president or a member shall be communicated to the village panchayat and its next meeting to the Inspector.