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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(d) in The Rajasthan University of Health Sciences Act, 2005

(d)to hold examinations for, and to grant and confer degrees, diplomas, certificates and other academic distinctions to, and on persons, who-
(i)have pursued a course of study in the University, constituent or affiliated colleges; or
(ii)have carried on research in the University, constituent or affiliated colleges;