Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Rajasthan - Subsection Section 108(ii) in The Rajasthan Law And Judicial Department Manual, 1952 (ii)Where the value of the claim is below rupees one thousand and the claim has not been disposed of under rule 107;
