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NCT Delhi - Section

Section 48 in The Delhi Co-Operative Societies Act, 2003

48. Register of members.

- Any register or list of members or shares kept by any co-operative society shall be prima facie evidence of any of the following particulars entered therein -
(a)the date on which any person entered in such register or list became a member; and
(b)the date on which any such person ceased to be a member.