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Madhya Pradesh High Court

Dr. (Ms) Sujata Parwani vs Higher Education Department on 16 January, 2025

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

                                                                 1                                WP-15835-2022
                                         IN THE HIGH COURT OF MADHYA PRADESH
                                                       AT INDORE
                                                         WP No. 23815 of 2018
                                         (DR. K.K. TIWARI Vs HIGHER EDUCATION DEPARTMENT AND OTHERS )

                             WP/26960/2018, WP/27115/2018, WP/27458/2018, WP/27479/2018, WP/27747/2018,
                              WP/18536/2019, WP/5321/2020, WP/5346/2020, WP/5350/2020, WP/5352/2020,
                             WP/15351/2022, WP/15356/2022, WP/15366/2022, WP/15706/2022, WP/15712/2022,
                             WP/15818/2022, WP/15822/2022, WP/15824/2022, WP/15829/2022, WP/15835/2022,
                             WP/15842/2022, WP/16278/2022, WP/16280/2022, WP/16285/2022, WP/16287/2022,
                             WP/16400/2022, WP/16401/2022, WP/16442/2022, WP/16567/2022, WP/16571/2022,
                             WP/16572/2022, WP/16573/2022, WP/16575/2022, WP/16578/2022, WP/16579/2022,
                             WP/16580/2022, WP/16582/2022, WP/16584/2022, WP/16585/2022, WP/16588/2022,
                             WP/16589/2022, WP/16593/2022, WP/16595/2022, WP/16601/2022, WP/16604/2022,
                             WP/16606/2022, WP/16760/2022, WP/16761/2022, WP/16762/2022, WP/16765/2022,
                             WP/16936/2022, WP/16941/2022, WP/16944/2022, WP/17233/2022, WP/17234/2022,
                             WP/18120/2022, WP/18608/2022, WP/18617/2022, WP/18624/2022, WP/18626/2022,
                             WP/18631/2022, WP/18632/2022, WP/18635/2022, WP/18638/2022, WP/18642/2022,
                             WP/18645/2022, WP/18647/2022, WP/18777/2022, WP/19475/2022, WP/19476/2022,
                                            WP/19851/2022, WP/19853/2022, WP/11242/2023
                           Dated : 16-01-2025
                                   Parties through their counsel.

                                   As requested by the counsel for the respondent(s), list the matter on

21.01.2025, as a last indulgence.

(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 16-01-2025 18:02:38