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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(61A) in Kolkata Municipal Corporation Act, 1980

(61A)[ "office-bearer" means the Mayor, the Chairman, the Deputy Mayor, or a member of the Mayor-in-Council;] [Clause (61A) inserted by section 2 of Calcutta Municipal Corporation (Amendment) Act, (West Bengal Act XXIil of 2000), w.e.t. 1.9.2000.]