Delhi High Court - Orders
Pradeep Sundriyal & Ors vs Union Of India & Ors on 1 April, 2022
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait, Sudhir Kumar Jain
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5424/2022
PRADEEP SUNDRIYAL & ORS. ..... Petitioners
Through Adv. (appearance not given)
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr.Shyam Sundar Rai, Senior
Panel Counsel with Ms.Roopam
Rai, Adv. with Mr.Abhigyan
Siddhant, GP with Asst. Comdt.
Rajat Mathuria, Indian Coast
Guard.
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 01.04.2022 By way of the present petition, petitioner is seeking directions to the respondents to grant non-functional upgradation to petitioners w.e.f. 01.01.2006 in terms of DoPT OM dated 24.04.2009.
Notice issued.
Learned counsel for the respondents accepts notice and seeks time to file counter affidavit. Let needful be done within four weeks with an advance copy to the other side.
Rejoinder thereto, if any, be filed within two weeks thereafter. Renotify on 23.05.2022 along with W.P.(C) 13161/2019.
SURESH KUMAR KAIT, J SUDHIR KUMAR JAIN, J APRIL 1, 2022/ab