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State of Jharkhand - Section

Section 228 in Bihar Education Code, 1961

228. Preparation of lessons.

- Headmasters or the Principals are required to see that their assistant teachers adequately prepare their lessons for the day. In a High or Middle and Basic school every teacher must be prepared to show to an inspecting officer, if called upon to do so, notes of the lessons which he proposes to deliver during the day, together with notes of the previous lessons. Separate books should be used for notes of lessons to different classes or on different subjects.