Allahabad High Court
State Of U.P. vs Kharag Bahadur & Others on 2 February, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL No. - 749 of 1990 Petitioner :- State Of U.P. Respondent :- Kharag Bahadur & Others Petitioner Counsel :- S.C. Respondent Counsel :- V.K.Singh,Audhesh Kumar,Rajesh Kumar,RaVindra Kumar Kaushik,S.K.Singh Hon'ble Saniav Misra.J.
In View of the office report dated 29.01.2010 learned counsel for the appellant prays for and is granted four weeks time to take steps. Order Date :- 2.2.2010 Pravin