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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 69(3) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(3)Subject to the provisions of this section, the Licensing Authority shall communicate to the licence holder by speaking order to suspend or cancel Its licence granted or renewed under section 6.8.