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State of Punjab - Section

Section 104 in The Punjab Factory Rules, 1952

104. Notice of poisoning or disease under section 89. - A notice in Form 19 should be sent forthwith both to the Chief Inspector and to the Certifying Surgeon by the manager of a factory in which there occurs a case of lead, phosphorus, mercury, manganese, arsenic, carbon bi- sulphide or benzene poisoning by nitrous fumes, or by halogens or halogen derivatives of the hydrocarbons of the aliphatic series; or of chrome ulceration, anthrax, silicosis, toxic anaemia, toxic, jaundice, primary opitheliomatous cancer of the skin, or pathological manifestations due to radium or other radio-active substances or X-rays.