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State of Gujarat - Section

Section 98 in Gujarat State Council for Physiotherapy Rules, 2013

98. Receipt of money.

- The Registrar shall receive or cause to be received all money payable to the Council. He shall not retain or cause to be retained in his hands or in the hands of the employee authorized by him to receive money, a sum exceeding rupees five hundred, the balance being lodged in the Bank Account of the Council.