Supreme Court - Daily Orders
Globus Securities And Finance Pvt. Ltd. vs The Commissioner Of Income Tax on 5 September, 2014
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.11 COURT NO.1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)..CC No(s). 11505/2014
(Arising out of impugned final judgment and order dated 10/12/2013
in ITA No. 409/2012 passed by the High Court of Delhi At N. Delhi)
GLOBUS SECURITIES & FINANCE PVT.LTD. Petitioner(s)
VERSUS
C.I.T. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
IA No. 3 (appln. for filing case laws in present SLP)
Date : 05/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Salil Kapoor, Adv.
Mr. Vikas Jain, Adv.
Mr. Kamal Mohan Gupta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice returnable in ten weeks. Dasti, in addition to the ordinary process, is permitted.
Connect with S.L.P. (C) No. 10323 of 2014.
Signature Not Verified Digitally signed by Pardeep Kumar(PARDEEP KUMAR) (RENU DIWAN) Date: 2014.09.06 10:26:58 SAST Reason: AR-cum-PS COURT MASTER