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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(2)(v) in The Bombay University Act, 1974

(v)co-ordinate and regulate the facilities provided, and make recommendations to the Executive Council regarding the expenditure to be incurred, by degree colleges and recognised institutions, in respect of lectures, seminars, tutorials, libraries, laboratories and equipment for teaching and research;