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[Cites 0, Cited by 0] [Section 864] [Entire Act]

State of Uttar Pradesh - Subsection

Section 864(d) in Rules under the United Provinces Excise Act, 1910

(d)deposited the licence fee prescribed under Rule 7 (1) in advance and proof of such deposit is furnished to the licensing authority for grant of the licence for the year or part thereof.]