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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttarakhand - Subsection

Section 28(2)(a) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(a)one- fifth of the members having the right to vote or 500 members having the right to vote; or