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Union of India - Section

Section 40 in The Sailing Vessels (Inspection) Rules, 1962

40. Ships of Class XII. - Rule 26 shall apply to ships of Class XII as it applies to ships of Class VII.

[Extracts from International Regulations for Preventing Collisions at Sea. 1948 as applicable to sailing Vessels] [See now the Merchant Shipping (Prevention of Collisions at Sea) Regulations, 1975, published in the Gazette of India, Part II, Section 3(i), page 1835]]