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State of Karnataka - Section

Section 47 in Karnataka Agricultural Produce Marketing Act 1966

47. Powers and duties of Vice-Chairman.

- The Vice-Chairman of the market committee shall,-
(a)save as otherwise provided in this Act or the rules in the absence of the Chairman preside over the meeting of the market committee and the sub-committees:
(b)[ x x x] [Omitted by Act 16 of 1991 w.e.f. 1.8.1991]
(c)exercise the powers and perform the duties of the Chairman pending the election of the Chairman or during the absence of the Chairman on leave.