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State of Himachal Pradesh - Section

Section 100 in Mukhya Mantri Swavlamban Yojana, 2019

100. % physical verification of the actual establishment and working status of units availing subsidy under the Scheme will be done by State Government through District Industries Centers. District Industries Centers shall submit Annual Report to the Directorate of Industries about the functioning of the units. After receiving the grant or subsidy, each industrial unit shall also submit Annual Progress Report to the District Industries Centre with a copy to Director Industries.