Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 265(3)] [Section 265] [Entire Act]

Union of India - Subsection

Section 265(3)(a) in Government of India Act, 1935

(a)the chairman of the Federal Commission shall be ineligible for further employment under the Crown in India;