Orissa High Court
Shree Jagannath Rice Mill vs Oscsc on 12 August, 2024
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C). No.16951 of 2022
Shree Jagannath Rice Mill .... Petitioners
& others
None
-versus-
OSCSC, BBSR & others .... Opposite Parties
Mr. B. Patnaik, Proxy Counsel
(For Opposite Party Nos.1,2 & 6)
Mr. T. K. Biswal, AGA
Ms. S. Das, Advocate
(For Opposite Party No.7)
CORAM: JUSTICE SANJAY KUMAR MISHRA
ORDER
12.08.2024 Order No.
12. This matter is taken up through hybrid mode.
2. None appears for the Petitioners.
3. Learned Counsel for the Opposite Parties are present.
4. The Writ Petition is dismissed for non-prosecution.
(S. K. Mishra) Judge Mona Signature Not Verified Digitally Signed Signed by: MONALISA SWAIN Reason: Authentication Location: High Court of Odisha Date: 13-Aug-2024 17:49:32