Himachal Pradesh High Court
Executive Engineer & Anr. vs . Prem Lal on 13 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Executive Engineer & anr. Vs. Prem Lal RFA No.193 of 2014 .
13.04.2023 Present: Mr. B.N. Sharma & Mr. Raj Kumar Negi, Additional Advocates General with Ms. Leena Guleria, Deputy Advocate General, for the appellant.
None for the respondent.
Today also, none has appeared on behalf of the respondent, despite repeated calls. In the interest of justice, list after four weeks.
( Sushil Kukreja )
April 13, 2023 Judge
(VH)
::: Downloaded on - 13/04/2023 20:44:44 :::CIS