Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] Union of India - Subsection Section 44(i) in The State Of Arunachal Pradesh Act, 1986 (i)in clause (h) of sub-section (1) of section 2, for the words "Pondicherry and Arunachal Pradesh", the words "and Pondicherry" shall be substituted;
