Karnataka High Court
M/S Canara Bank vs Sri A P Vijay Kumar on 21 August, 2024
Author: R Devdas
Bench: R Devdas
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NC: 2024:KHC:33485
WP No. 15560 of 2024
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 21ST DAY OF AUGUST, 2024
BEFORE
THE HON'BLE MR JUSTICE R DEVDAS
WRIT PETITION NO. 15560 OF 2024 (GM-CPC)
BETWEEN:
M/S. CANARA BANK,
(ERSTWHILE SYNDICATE BANK),
RAJAJINAGAR 2ND STAGE BRANCH,
DR. RAJKUMAR ROAD,
RAJAJINAGAR, BENGALURU,
REPRESENTED BY DEEPIKA PERRY/MANAGER.
...PETITIONER
(BY SRI. M.R. SHASHIDHAR, ADVOCATE)
AND:
1. SRI. A.P. VIJAY KUMAR,
AGED ABOUT 53 YEARS,
Digitally signed S/O LATE PADMAIAH,
by JUANITA
THEJESWINI PROP: M/S. SHREE SAI BHARATH ENTERPRISES,
Location: HIGH NO. 4188, 1ST MAIN ROAD,
COURT OF SUBRAMANYA NAGAR,
KARNATAKA RAJAJINAGAR 2ND STAGE,
BANGALORE - 560 010.
2. SMT. BHARATHI B.L,
W/O SRI. A.P. VIJAY KUMAR,
AGED 42 YEARS,
RAJAJINAGAR 2ND STAGE,
BANGALORE - 560 010.
...RESPONDENTS
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NC: 2024:KHC:33485
WP No. 15560 of 2024
(BY SRI. ABHINAV L, ADVOCATE)
THIS W.P. IS FILED UNDER ARTICLE 227 OF THE
CONSTITUTION OF INDIA PRAYING TO QUASH THE ORDER
DATED 01.06.2024 PASSED IN IA NO.4 OF 2024 IN COM
O.S.NO. 933/2023 PASSED BY THE LEARNED LXXXIV ADDL.
CITY CIVIL AND SESSIONS JUDGE, (CCH-85) COMMERCIAL
COURT BANGALORE VIDE ANNX-A OF THE WRIT PETITION AND
ETC.,
THIS PETITION, COMING ON FOR PRELIMINARY HEARING
IN 'B' GROUP, THIS DAY, ORDER WAS MADE THEREIN AS
UNDER:
CORAM: HON'BLE MR JUSTICE R DEVDAS
ORAL ORDER
The petitioner and learned counsel for the petitioner has filed a memo dated 21.08.2024 stating that the matter has been amicably settled between the parties. The respondents have repaid the loan under the OTS scheme and the loan account of the respondents is closed.
2. The memo is taken on record subject to all just exceptions.
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NC: 2024:KHC:33485 WP No. 15560 of 2024 Accordingly, the writ petition stands dismissed as withdrawn.
Sd/-
(R DEVDAS) JUDGE rv List No.: 1 Sl No.: 60 CT: BHK