Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 21 in The Orissa Vaccination Act, 1960 21. Free vaccination at vaccination centres. - Vaccination at vaccination centres shall be free of charge and for vaccination at any place other than a vaccination centre, fees may be levied at such rates as may be prescribed.
