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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(2)(i) in The Chhatrapati Shivaji Maharaj Vastu Sangrahalaya, Act, 1909

(i)one other person to be nominated by the Syndicate of the University of Bombay; and