Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(3) in The Orissa Veterinary Council Rules, 1997

(3)When there is equality of votes among any two or more candidates, then the person or persons, as the case may be, the Returning Officer or any other Officer authorised him shall draw by lottery a name in such manner as he may determine and the candidate's name so drawn shall be deemed to have been elected.