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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(a) in Prevention Of Collision On National Waterways Regulations, 2002

(a)A vessel not under command shall exhibit
(i)Two alround red lights in a vertical line where they can best be seen by night.
(ii)Two balls or similar shapes in a vertical line by day.
(iii)When making way through the water; side lights and a stern light in addition to the lights prescribed in (i).