Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Section 2] [Entire Act] Union of India - Subsection Section 2(l) in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995 (l)"hearing impairment" means loss of sixty decibels or more in the better year (sic) in the conversational range of frequencies;
