Madhya Pradesh High Court
Rubabuddin vs The State Of Madhya Pradesh on 31 October, 2023
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 24180 of 2023
(RUBABUDDIN Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 31-10-2023
Mr. Ashutosh Surana - Advocate for applicant.
Ms. Varsha Singh Thakur - Government Advocate for respondent No.1/
State.
None for respondent Nos.2 and 3, despite service of notice. Counsel for the applicant prays for and is granted time to argue the matter.
List the matter after four weeks.
(ANIL VERMA) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 01-11-2023 10:41:15