Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Entire Act]

State of Haryana - Section

Section 21 in The Haryana Private Universities, 2006

21. Authorities.

- The following shall be the authorities of the university, namely: -
(1)the Governing Body;
(2)the Board of Management;
(3)the Academic Council; and
(4)such other authorities as may be declared by the Statutes to be the authorities of the university.