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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Uttar Pradesh - Subsection

Section 30(b) in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

(b)The test in Hindi/English Composition will consist of a written examination for which one hour will be allowed and candidates will be required to write a letter or a short essay on a subject of general interest.