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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(a) in Haryana Municipal Building Bye-laws 1982

(a)If the depth of the plot is as shown in column (1) below, the minimum front set back forming an integral part of the site, the building from the boundary of the plot shall be as shown in column (2) below :-