Punjab-Haryana High Court
Avtar Singh vs State Of Punjab on 20 March, 2025
ASMP See SRREN SEES Rel es IS THR HUGH COURT TORE CRAM. 4 Date af decsion: SUS. 2085 Avtar Singh sooo REIROE WOYIAS State af Punjab woe Respondent
CORAM 3 RAJESH BHARDWAS paHhoner IN CMSs Le ¢ RAYESH BHARDWAJ 3 BHe