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[Cites 0, Cited by 0] [Section 39(5)] [Section 39] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 39(5)(a) in Srinagar and Jammu Cluster Universities Act, 2016

(a)affecting the status, powers or constitution of an authority of the Cluster University until such authority has been given an opportunity of expressing an opinion upon the proposal. Any opinion so expressed shall be in writing and shall be considered by the University Council and shall be submitted to the Chancellor ; and