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[Cites 0, Cited by 0] [Section 1010] [Entire Act]

Bengal Presidency - Subsection

Section 1010(b) in Police Regulations, Bengal , 1943

(b)All arms, whether repairable, or unserviceable, shall be carefully examined and unloaded before return to the Arsenal, and any small screws or other components found deficient shall be shown in the vouchers.