Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Karnataka - Subsection Section 3(7) in The Karnataka Electricity Supply Undertakings (Acquisition) Act, 1974 (7)‘Electricity Act’ means the Indian Electricity Act, 1910 (Central Act 9 of 1910);
