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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3) in The Town Panchayats, Municipalities and Municipal Corporations (Collection of Tax on Professions, Trades, Callings and Employments) Rules, 1999

(3)The orders passed by the Taxation Appeals Committee or the Tribunal, as the case may be, in accordance with the provisions of the Act shall be final.