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Jammu & Kashmir High Court - Srinagar Bench

Robkar vs Prof. Abdul Gani Bhat on 23 May, 2022

Bench: Chief Justice, Moksha Khajuria Kazmi

                                                                       Sr. No. 4
                                                                       Regular Cause List
            IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
                               AT SRINAGAR

                                       CPCR No. 3/2012

         Robkar                                                       ...Petitioner(s)

         Through:

                                              Vs.

         Prof. Abdul Gani Bhat                                       ...Respondent(s)

         Through: None

         CORAM:

         HON'BLE THE CHIEF JUSTICE
         HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                                          ORDER

23.05.2022 List before another Bench of which one of us ( Hon'ble Ms Justice Moksha Khajuria Kazmi) is not a member after taking nomination from the Hon'ble Chief Justice.



                     (MOKSHA KHAJURIA KAZMI)               (PANKAJ MITHAL)
                                    (JUDGE)                 CHIEF JUSTICE
           SRINAGAR
           23.05.2022
           Altaf




MOHAMMAD ALTAF NIMA
2022.05.24 17:47
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