Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Prof. Abdul Gani Bhat on 23 May, 2022
Bench: Chief Justice, Moksha Khajuria Kazmi
Sr. No. 4
Regular Cause List
IN THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPCR No. 3/2012
Robkar ...Petitioner(s)
Through:
Vs.
Prof. Abdul Gani Bhat ...Respondent(s)
Through: None
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
23.05.2022 List before another Bench of which one of us ( Hon'ble Ms Justice Moksha Khajuria Kazmi) is not a member after taking nomination from the Hon'ble Chief Justice.
(MOKSHA KHAJURIA KAZMI) (PANKAJ MITHAL)
(JUDGE) CHIEF JUSTICE
SRINAGAR
23.05.2022
Altaf
MOHAMMAD ALTAF NIMA
2022.05.24 17:47
I attest to the accuracy and
integrity of this document