Jammu & Kashmir High Court - Srinagar Bench
Union Territory Of J&K And Ors vs Magpie Hydel Construction Operation on 22 July, 2025
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
S. No. 127
Suppl.Cause List
IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CM(M) No. 277/2025
Union Territory of J&K and Ors. ...Appellant/Petitioner(s)
Through: Mr. Jahingeer Ahmad Dar, GA
Vs.
Magpie Hydel Construction Operation ...Respondent(s)
Industries Private Limited
Through: None
CORAM:
HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
22.07.2025 Petitioner has filed this petition under Article 227 of the Constitution of India to challenge the proceedings initiated before the Trial Court in a suit filed by the respondent herein, which, according to the petitioners, are barred because jurisdiction of the Trial Court under the Section....... is barred.
Notice to the respondents, petitioner to take steps for service. List on 02.09.2025. in Supplementary Cause List. Meanwhile, proceedings to stay.
(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 22.07.2025 Shabroz