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Jammu & Kashmir High Court - Srinagar Bench

Union Territory Of J&K And Ors vs Magpie Hydel Construction Operation on 22 July, 2025

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                          S. No. 127
                                                          Suppl.Cause List
   IN THE HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                      AT SRINAGAR

                           CM(M) No. 277/2025
Union Territory of J&K and Ors.                   ...Appellant/Petitioner(s)

Through: Mr. Jahingeer Ahmad Dar, GA
                                    Vs.

Magpie Hydel Construction            Operation             ...Respondent(s)
Industries Private Limited

Through: None
CORAM:
  HON'BLE MR JUSTICE VINOD CHATTERJI KOUL, JUDGE
                                ORDER

22.07.2025 Petitioner has filed this petition under Article 227 of the Constitution of India to challenge the proceedings initiated before the Trial Court in a suit filed by the respondent herein, which, according to the petitioners, are barred because jurisdiction of the Trial Court under the Section....... is barred.

Notice to the respondents, petitioner to take steps for service. List on 02.09.2025. in Supplementary Cause List. Meanwhile, proceedings to stay.

(VINOD CHATTERJI KOUL) JUDGE SRINAGAR 22.07.2025 Shabroz