Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Tamilnadu - Section Section 62 in Tamil Nadu District Municipalities Act, 1920 62. Collected sewage, etc., to belong to municipal council. - All rubbish and filth and other matter collected by a municipal council under this Act shall belong to the council.
