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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(7) in Jammu and Kashmir Professional Engineering Colleges (Selection and Admission) Rules, 2016

(7)The Competent Authority shall also prepare and publish a waiting list of the candidates indicating the marks obtained by them in the Common Entrance Examination. The said list shall be followed for filling of casual/drop-out vacancies from the select list as reported to them by the concerned Principals of Colleges. Such vacancies shall be filled in the descending order of their merit until such date as may be prescribed by the Competent Authority :Provided that all the selected candidates must possess the minimum marks prescribed for entrance test conducted by the Competent Authority.